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[Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act]

State of Maharashtra - Subsection

Section 176(2)(ii) in The Maharashtra Village Panchayats Act, 1959

(ii)under sub-section (1) of section 7, prescribing the date, [place, time and manner of convening] [These words were substituted for the words, 'place and time for' by Maharashtra 21 of 2000, Section 3.] meetings of the Gram sabha;