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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(11) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(11)On the completion of the work the paper-setter shall submit the certificate to the extent that the work of setting the question paper has been done in accordance with the norms laid down by the Board in specified form duly countersigned by the CPSP.