Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 48 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

48. Penalties under this Chapter [Section 51 (2)].

- Any person who contravenes any of the provisions contained in this Chapter shall be liable to be punished with imprisonment for a term which may extend to six months or with fine which may extend to five hundred rupees or with both.