Supreme Court - Daily Orders
Haryana Pradesh Brick Kiln Owners ... vs Union Of India .Ministry Of Environment ... on 9 September, 2015
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
ITEM NO.6 COURT NO.15 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 5/2015 in Civil Appeal No(s). 3037/2015
HARYANA PRADESH BRICK KILN OWNERS ASSOCIATION (REGD.)Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(For impleadment and office report)
Date : 09/09/2015 This application was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
[IN CHAMBERS]
For Appellant(s) Mr. B. Subrahmanya Prasad,Adv.
For Respondent(s) Mr. Rameshwar Prasad Goyal,Adv.
Ms. Pooja Dhar,Adv.
Ms. Shubhangi Tuli,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter be heard with the main case.
(Rachna) (Suman Jain)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Neeta Sapra
Date: 2015.09.12
10:15:34 IST
Reason: