Bombay High Court
Janaba A Redekar - Applicant vs Mulund Raviraj Co-Operative Housing ... on 12 January, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM. ARBITRATION APPLICATION (L) NO.6622 OF 2022
Mulund Raviraj Co-Operative Housing .. Petitioner
Society Ltd.
Versus
Rupji Constructions (A Partnership Firm) .. Respondents
& Ors.
WITH
INTERIM APPLICATION (L) NO.12903 OF 2021
IN
COMM. ARBITRATION PETITION NO.559 OF 2017
Tejal Madhukar Rupji .. Applicant
In the matter Between:-
Mulund Raviraj Co-Operative Housing .. Petitioner
Society Ltd.
Versus
Rupji Constructions (A Partnership Firm) .. Respondents
& Ors.
And
Ganesh Krishna Jadahv .. Proposed
Respondent
WITH
INTERIM APPLICATION (L) NO.15122 OF 2021
IN
COMM. ARBITRATION PETITION NO.559 OF 2017
Shekhar Vithal Kamtekar & Anr. .. Applicant
In the matter Between:-
Mulund Raviraj Co-Operative Housing .. Petitioner
Society Ltd.
Versus
rajshree
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Rupji Constructions (A Partnership Firm) .. Respondents
& Ors.
WITH
INTERIM APPLICATION (L) NO.15780 OF 2021
IN
COMM. ARBITRATION PETITION NO.559 OF 2017
Janaba A. Redekar .. Applicant
In the matter Between:-
Mulund Raviraj Co-Operative Housing .. Petitioner
Society Ltd.
Versus
Rupji Constructions (A Partnership Firm) .. Respondents
& Ors.
WITH
CHAMBER SUMMONS NO.32 OF 2020
IN
COMM. ARBITRATION PETITION NO.559 OF 2017
Kalpana Pravin Shinde & Anr. .. Applicants
In the matter Between:-
Mulund Raviraj Co-Operative Housing .. Petitioner
Society Ltd.
Versus
Rupji Constructions (A Partnership Firm) .. Respondents
& Ors.
WITH
INTERIM APPLICATION NO.3390 OF 2020
IN
COMM. ARBITRATION PETITION NO.559 OF 2017
Municipal Corporation of Greater .. Applicant
Mumbai (MCGM)
In the matter Between:-
Mulund Raviraj Co-Operative Housing .. Petitioner
Society Ltd.
rajshree
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Versus
Rupji Constructions (A Partnership Firm) .. Respondents
& Ors.
Mr.Vikhil Dhoka a/w Siddharth Varma i/b GM Legal for Applicant.
Mr.Shreyas Mandke for Respondents.
Mr.P.G. Lad i/b Sunil Sonawane for MCGM.
CORAM: BHARATI DANGRE, J.
DATED : 12th JANUARY, 2023 P.C:-
Re-notify to 19.01.2023 at 2.30 p.m [BHARATI DANGRE, J.] rajshree ::: Uploaded on - 13/01/2023 ::: Downloaded on - 13/01/2023 20:20:38 :::