Supreme Court - Daily Orders
Subodhchandra And Co vs Deputy Commissioner Of Income Tax on 1 December, 2017
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ITEM NO.59 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17350/2017
(Arising out of impugned final judgment and order dated 17-02-2017
in TA No. 855/2016 passed by the High Court Of Gujarat At
Ahmedabad)
SUBODHCHANDRA AND CO Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX Respondent(s)
(FOR ADMISSION and I.R. and IA No.53997/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.53990/2017-PERMISSION TO
FILE ADDITIONAL DOCUMENTSAFTER NOTICE MATTER)
WITH
SLP(C) No. 17351/2017 (III)
(FOR ADMISSION and I.R. and IA No.54061/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.54057/2017-PERMISSION TO
FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 17378/2017 (III)
(FOR ADMISSION and I.R. and IA No.54147/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.54144/2017-PERMISSION TO
FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 17360/2017 (III)
(FOR ADMISSION and I.R. and IA No.54103/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.54101/2017-PERMISSION TO
FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 17388/2017 (III)
(FOR ADMISSION and I.R. and IA No.54173/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.54170/2017-PERMISSION TO
FILE ADDITIONAL DOCUMENTS)
Date : 01-12-2017 These petitions were called on for hearing today.
Signature Not Verified
Digitally signed by
CORAM :
SHASHI SAREEN
Date: 2017.12.01
17:29:23 IST
Reason: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
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For Petitioner(s) Mr. J.P.Shah, Sr. Adv.
Mr. Manish J.Shah, Adv.
Mrs. Sumita Ray, AOR
Mr. Lokesh K.Choudhary, adv.
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, adv.
For Respondent(s) Mr. Yashank Adhyaru,Sr. Adv.
Mr. Parthiv K.Goswami, Adv.
Ms. Ranjita Rohatgi, Adv.
Ms. N.Annapooraani, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard.
The special leave petitions are dismissed. Pending applications, if any, shall stand disposed of.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER