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Supreme Court - Daily Orders

Subodhchandra And Co vs Deputy Commissioner Of Income Tax on 1 December, 2017

                                                 1


     ITEM NO.59                         COURT NO.11                  SECTION III

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   17350/2017

     (Arising out of impugned final judgment and order dated 17-02-2017
     in TA No. 855/2016 passed by the High Court Of Gujarat At
     Ahmedabad)

     SUBODHCHANDRA AND CO                                            Petitioner(s)

                                               VERSUS

     DEPUTY COMMISSIONER OF INCOME TAX                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.53997/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.53990/2017-PERMISSION TO
     FILE ADDITIONAL DOCUMENTSAFTER NOTICE MATTER)

     WITH

     SLP(C) No. 17351/2017 (III)
     (FOR ADMISSION and I.R. and IA No.54061/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.54057/2017-PERMISSION TO
     FILE ADDITIONAL DOCUMENTS)

      SLP(C) No. 17378/2017 (III)
     (FOR ADMISSION and I.R. and IA No.54147/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.54144/2017-PERMISSION TO
     FILE ADDITIONAL DOCUMENTS)

      SLP(C) No. 17360/2017 (III)
     (FOR ADMISSION and I.R. and IA No.54103/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.54101/2017-PERMISSION TO
     FILE ADDITIONAL DOCUMENTS)

      SLP(C) No. 17388/2017 (III)
     (FOR ADMISSION and I.R. and IA No.54173/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.54170/2017-PERMISSION TO
     FILE ADDITIONAL DOCUMENTS)

     Date : 01-12-2017 These petitions were called on for hearing today.
Signature Not Verified

Digitally signed by
     CORAM :
SHASHI SAREEN
Date: 2017.12.01
17:29:23 IST
Reason:                  HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE NAVIN SINHA
                                 2


For Petitioner(s)   Mr. J.P.Shah, Sr. Adv.
                    Mr. Manish J.Shah, Adv.
                    Mrs. Sumita Ray, AOR
                    Mr. Lokesh K.Choudhary, adv.
                    Ms. Disha Ray, Adv.
                    Mr. Dillip Kumar Nayak, adv.


For Respondent(s)   Mr. Yashank Adhyaru,Sr. Adv.
                    Mr. Parthiv K.Goswami, Adv.
                    Ms. Ranjita Rohatgi, Adv.
                    Ms. N.Annapooraani, Adv.
                    Mrs. Anil Katiyar, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Heard.

The special leave petitions are dismissed. Pending applications, if any, shall stand disposed of.


(SHASHI SAREEN)                                    (SAROJ KUMARI GAUR)
  AR CUM PS                                          BRANCH OFFICER