Chattisgarh High Court
Esteem Industries Inc vs State Of Chhattisgarh on 28 September, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 3921 of 2021
Esteem Industries Inc. Versus State Of Chhattisgarh and others
28.09.2021 Dr. N.K. Shukla, Senior Counsel along with Mr. Anumeh
Shrivastava, Ms. Deepa Jha and Ms. Rashika Soni, Counsel for the
petitioner.
Mr. Sudeep Agrawal, Dy. A.G. for the State.
Mr. Animesh Tiwari, Counsel for the respondents No. 2 & 3.
Heard Learned counsel for the respondents are directed to file reply.
List the case after a week.
sd/-
(Goutam Bhaduri) Judge Vishakha