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Chattisgarh High Court

Esteem Industries Inc vs State Of Chhattisgarh on 28 September, 2021

            HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                              WPC No. 3921 of 2021

        Esteem Industries Inc. Versus State Of Chhattisgarh and others




28.09.2021           Dr. N.K. Shukla, Senior Counsel along with Mr. Anumeh
              Shrivastava, Ms. Deepa Jha and Ms. Rashika Soni, Counsel for the
              petitioner.

                     Mr. Sudeep Agrawal, Dy. A.G. for the State.

                     Mr. Animesh Tiwari, Counsel for the respondents No. 2 & 3.

Heard Learned counsel for the respondents are directed to file reply.

List the case after a week.

sd/-

(Goutam Bhaduri) Judge Vishakha