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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 1(ii) in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999

(ii)The Regulation shall cover arrangements among service providers for interconnection charges and revenue sharing, for all Telecommunication Services throughout the territory of India, as also those originating in India and terminating outside India.