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State of Maharashtra - Section

Section 364 in The Maharashtra Municipal Corporations Act, 1949

364. Register books to be maintained. - (1) Such particulars as the Commissioner may from time to time specify regarding births and deaths shall be entered in separate register books of births and register books of deaths which shall be maintained by the Registrar General or, if the City has been divided into divisions, by the Registrar of each division.

(2)The Commissioner shall specify the forms of the Registers required to be maintained under sub-section (1) and the manner in which such registers shall be maintained.