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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3)(a) in Rajasthan Go-Seva Ayog Act, 1995

(a)one representative chosen by the Rajasthan Gaushala Federation governed by the Rajasthan Gaushala Act, 1960 (Rajasthan Act No. 24 of 1960);