Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104(3)] [Section 104] [Entire Act] State of Assam - Subsection Section 104(3)(b) in Assam Urban Water Supply and Sewerage Board Act, 1985 (b)The Board, in other cases, and the decision of the Managing Director or the Board as the case may be, shall be final.