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Bombay High Court

Mr. Farrokh N. Working Boxwalla vs The Trustees Of The Parsi Punchayet And ... on 19 July, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                         1/1                     55 sra 157 of 2022.odt



             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                 CIVIL REVISION APPLICATION NO.157 OF 2022
                                ALONGWITH
                    INTERIM APPLICATION NO.2457 OF 2022
                                     IN
                 CIVIL REVISION APPLICATION NO.157 OF 2022
Farrokh N. Working Boxwalla                .... Applicant
       Versus
The Trustees of the Parsi Punchayat & Ors. .... Respondents
                                 .....
Ms.Samiksha Manek i/b. M/s.Legal Associates, Advocate for the
Applicant.
                                 .....
                                     CORAM :         ABHAY AHUJA, J.
                                     DATED      :    19th JULY 2023
P.C. :

It is stated that the settlement talks are still going on and some time may be granted. Accordingly list on 9th August, 2023.

(ABHAY AHUJA, J.) Rajeshri Aher ::: Uploaded on - 21/07/2023 ::: Downloaded on - 21/07/2023 23:00:59 :::