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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(iii) in Code of Regulations for Approved Nursery and Primary Schools

(iii)Age of Pupils.-Pupils admitted into pre-primary classes and five years of age on 31st July of that year, 31st July will be the reference date. No exemption from the operation of the age rules will be applied for or sanctioned for pupils studying in Standard I for it defeats the very purpose of having a minimum age limit.