Section 43(1)(e) in Rajasthan Goods and Services Tax Rules, 2017

[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(1)(e) in Rajasthan Goods and Services Tax Rules, 2017

(e)the amount of input tax credit attributable to a tax period on common capital goods during their useful life, be denoted as 'Tm' and calculated as-

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State of Rajasthan - Subsection

Section 43(1)(e) in Rajasthan Goods and Services Tax Rules, 2017