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[Cites 0, Cited by 0] [Section 37A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37A(2) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

(2)Any contravention of sub section (1) shall be punishable with fine which may extend to the amount of the tree tax payable, in respect of the tree illegally tapped, in accordance with the laws and rules for the time being in force.