Section 87(1)(a) in The Asansol Municipal Corporation Act, 1990.

[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(1)(a) in The Asansol Municipal Corporation Act, 1990.

(a)construction and maintenance of water works and providing by itself or by an agency, means for supply of water for public and private purposes;

(aa)[] [Clause (aa) Inserted by W.B. Act 17 of 1995.] providing by itself or by an agency, means of supply of water for fire-fighting purposes;