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Kerala High Court

K.R.Prasad vs The Managing Director, Kfc on 12 January, 2022

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
                      WP(C) NO. 3573 OF 2012
PETITIONER:

            K.R.PRASAD
            AGED 50 YEARS
            S/O.LATE RAGHAVAN PILLAI,
            T.C.9/1775(3),C.P.G.P.LANE, SASTHAMANGALAM
            P.O.,THIRUVANANTHAPURAM - 12.
            BY ADV SRI.AYYAPPAN SANKAR

RESPONDENTS:

    1       THE MANAGING DIRECTOR,
            KERALA FINANCIAL CORPORATION,
            HEAD OFFICE, VELLAYAMBALAM,
            THIRUVANANTHAPURAM - 695033.

    2       THE CHIEF MANAGER
            KERALA FINANCIAL CORPORATION,
            THIRUVANANTHAPURAM BRANCH, VELLAYAMBALAM,
            THIRUVANANTHAPURAM 695033.

    3       MRS.MEHMOODA BEEVI
            W/O.SHAJAHAN, PUTHUVALVILAPUTHAN VEEDU,VEYILOOR,
            KOTTIKARI, SASTHAVATTOM P.O.,
            THIRUVANANTHAPURAM - 695012.

            BY ADVS.SRI.BASANT BALAJI, SC, KERALA FINANCIAL
            CORPORATION
            SRI.T.V.GEORGE, SC, KFC

OTHER PRESENT:

            SRI.M.R.VENUGOPAL, SC


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   12.01.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.3573/2012

                                     2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                   W.P.(C).No.3573 of 2012
            ----------------------------------------------
          Dated this the 12th day of January, 2022


                              JUDGMENT

The learned counsel for the petitioner submitted that the matter is infructuous.

Therefore, this writ petition is dismissed as infructuous.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE