Kerala High Court
K.R.Prasad vs The Managing Director, Kfc on 12 January, 2022
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 3573 OF 2012
PETITIONER:
K.R.PRASAD
AGED 50 YEARS
S/O.LATE RAGHAVAN PILLAI,
T.C.9/1775(3),C.P.G.P.LANE, SASTHAMANGALAM
P.O.,THIRUVANANTHAPURAM - 12.
BY ADV SRI.AYYAPPAN SANKAR
RESPONDENTS:
1 THE MANAGING DIRECTOR,
KERALA FINANCIAL CORPORATION,
HEAD OFFICE, VELLAYAMBALAM,
THIRUVANANTHAPURAM - 695033.
2 THE CHIEF MANAGER
KERALA FINANCIAL CORPORATION,
THIRUVANANTHAPURAM BRANCH, VELLAYAMBALAM,
THIRUVANANTHAPURAM 695033.
3 MRS.MEHMOODA BEEVI
W/O.SHAJAHAN, PUTHUVALVILAPUTHAN VEEDU,VEYILOOR,
KOTTIKARI, SASTHAVATTOM P.O.,
THIRUVANANTHAPURAM - 695012.
BY ADVS.SRI.BASANT BALAJI, SC, KERALA FINANCIAL
CORPORATION
SRI.T.V.GEORGE, SC, KFC
OTHER PRESENT:
SRI.M.R.VENUGOPAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.01.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C).No.3573/2012
2
P.V.KUNHIKRISHNAN, J.
--------------------------------
W.P.(C).No.3573 of 2012
----------------------------------------------
Dated this the 12th day of January, 2022
JUDGMENT
The learned counsel for the petitioner submitted that the matter is infructuous.
Therefore, this writ petition is dismissed as infructuous.
sd/-
P.V.KUNHIKRISHNAN JV JUDGE