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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(4)(a) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(a)At every election where a poll is taken, each contesting candidate at such election and his election agent shall have a right to be present at any polling station.