Bombay High Court
Rohit Bandu Nikalje And Anr vs The Regional Officer, Uidai, Mumbai ... on 9 April, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
Common Order.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE &
ABHAY J. MANTRI, JJ.
DATE : 9th APRIL, 2026. P.C. :-
1. At the time of rising at 04:50 p.m., the matters mentioned in the chart in paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
7. Subject to the above, list these matters as under:-
Sonali 1 of 2 ::: Uploaded on - 10/04/2026 ::: Downloaded on - 10/04/2026 22:27:43 ::: Common Order.odt Serial Nos. of matters on the To be listed on To be listed in the Board category 01 to 37 08/06/2026 Fresh Admission 40 to 68 09/06/2026 Fresh Admission 69 10/06/2026 Final Hearing Admission Stage 70 10/06/2026 Urgent Admission 71 to 72 10/06/2026 Urgent Order 73 10/06/2026 Admission 74 to 89 15/06/2026 Due Admission 90 to 91 16/06/2026 Final Hearing WEEKLY BOARD (PENSION) 206, 207, 209 and 210 23/04/2026 Fresh Admission 211 and 212 11/06/2026 Urgent Admission 213 11/06/2026 Urgent Order 214, 216, 218 to 237 11/06/2026 Due Admission 239 11/06/2026 Due Admission 240 11/06/2026 Final Hearing (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Digitally signed by SONALI SONALI MILIND MILIND PATIL Sonali 2 of 2 PATIL Date: 2026.04.10 10:42:03 +0530 ::: Uploaded on - 10/04/2026 ::: Downloaded on - 10/04/2026 22:27:43 :::