Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 166] [Entire Act] Union of India - Subsection Section 166(2) in The Indian Post Office Rules, 1933 (2)Rule 133 relating to telegraphic inland money orders shall apply to telegraphic money orders for the people's Democratic Republic of Yemen, Pakistan and Sri Lanka.
