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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(o) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(o)to give financial and other assistance to institutions or individuals for the purposes which are conductive to the furtherance of the objectives of the Institute;