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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Sikkim - Subsection

Section 28(4)(a) in Sikkim Sales Tax Act, 1983

(a)the particulars to be contained in a declaration referred to in the proviso to sub-clause (v) of clause (a) of subsection (3) of section 5, the forms of such declarations, the manner in which, the conditions and restrictions subject to which and the authority from which such forms shall be obtainable and the manner in which such declarations are to be furnished;