Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 553] [Entire Act] State of Jharkhand - Subsection Section 553(1) in Jharkhand Municipal Act, 2011 (1)No person shall vote at an election in any ward if he is subject to any of the disqualifications referred to in the Act.
