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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(5) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(5)The other business carried out by optimally utilising the assets covered under the licence, shall not in any way affect or likely to affect the quality of supply and also quality of service rendered.