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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1)(d) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(d)Meeting the cost of purchases of consumer durable items like Refrigerator, Television, Air Conditioner, Washing Machine etc. subject to the condition that withdrawal for such purposes shall not be sanctioned for more than 75% of the cost of such equipment purchased.