Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171] [Entire Act] State of Bihar - Subsection Section 171(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (c)crawling board referred to in clause (a) is secured to a steep roof on which it is used by ridge hooks or other effective means;
