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Bengal Presidency - Section

Section 651 in Police Regulations, Bengal , 1943

651. Training of Sub-Inspectors deputed from districts. [§ 12, Act V, 1861].

- Three Sub-Inspectors from each of the Central and Western Ranges and two Sub-Inspectors of the Northern Range will be deputed annually to the Bureau for a course of ten months' training for a period of four years as arranged at present with effect from 1st January, 1948.The number to be deputed from each Range may, however, be altered with the sanction of the Inspector-General provided that the total sanctioned number to be trained is not exceeded.