Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Piyush Jain vs . V.L. Kapoor & Ors. on 5 January, 2024

Author: Sushil Kukreja

Bench: Sushil Kukreja

Piyush Jain Vs. V.L. Kapoor & Ors.

RSA No. 81/2020

05.01.2024 Present: Mr. K.D. Sood, Senior Advocate with Mr. .

Rahul, Advocate, for the appellant.

Mr. Rohit Kumar, Advocate, vice Mr. Sumit Sood, Advocate, for respondents No. 1 and 4. Respondents No. 2(a), 2(b), 2(c) to 2(e) of and 3 already ex parte.

Learned vice counsel for the contesting rt respondents prays for an adjournment on the ground that arguing counsel is not available today.

As prayed, list after ensuing winter vacation.

( Sushil Kukreja ) Judge 5th January, 2024 (raman) ::: Downloaded on - 05/01/2024 20:36:30 :::CIS