Himachal Pradesh High Court
Piyush Jain vs . V.L. Kapoor & Ors. on 5 January, 2024
Author: Sushil Kukreja
Bench: Sushil Kukreja
Piyush Jain Vs. V.L. Kapoor & Ors.
RSA No. 81/202005.01.2024 Present: Mr. K.D. Sood, Senior Advocate with Mr. .
Rahul, Advocate, for the appellant.
Mr. Rohit Kumar, Advocate, vice Mr. Sumit Sood, Advocate, for respondents No. 1 and 4. Respondents No. 2(a), 2(b), 2(c) to 2(e) of and 3 already ex parte.
Learned vice counsel for the contesting rt respondents prays for an adjournment on the ground that arguing counsel is not available today.
As prayed, list after ensuing winter vacation.
( Sushil Kukreja ) Judge 5th January, 2024 (raman) ::: Downloaded on - 05/01/2024 20:36:30 :::CIS