Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Punjab - Subsection Section 39(i) in The Rajiv Gandhi National University of Law, Punjab Act, 2006 (i)the amount received, shall be kept by the University separately from the University Fund and utilised only for the purpose of the scheme; and
