Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 481] [Entire Act] State of Haryana - Subsection Section 481(1) in Punjab Jail Manual (1)Every convicted prisoner shall wear a wooden label suspended by a small leather thong from a button sewn on the left breast of the coat.