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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(6)(a) in Karnataka Urban Development Authorities Act, 1987

(a)by personal delivery of, if such person is absent or cannot be found, on his agent, or if no agent can be found, then by leaving the same on the land or the building ; or