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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1)(c) in The M.P. Public Trusts Rules, 1962

(c)whether the cash balance and vouchers in the custody of the manager or working trustee on the date of the audit were in agreement with accounts;