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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Telangana - Subsection

Section 53(1) in Telangana Tenancy and Agricultural Lands Act, 1950

(1)When in the opinion of Government it has become unnecessary to continue the management of the land, Government shall by notification in the [Official Gazette] [Substituted for the word 'Jarida' by the A.P.A.O. 1957.] terminate the management thereof.