Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 69 in The Indian Ports Act, 1908 69. [Repeal.] Rep.by the Repealing Act, 1938 (1 of 1938), Section 2. and Schedule.THE FIRST SCHEDULEPorts, Vessels Chargeable, Rate Of Port-Dues And Frequency Of Payment(See Sections 1 and 33)
