Bombay High Court
College Of Physicians And Surgeons Of ... vs Union Of India And 2 Ors on 8 October, 2018
Author: M.S.Karnik
Bench: B.R.Gavai, M.S.Karnik
1. wp 2591.09.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2591 OF 2009
AND
NOTICE OF MOTION NO. 149 OF 2013 (Not on Board)
The College of Physicians and
Surgeons of Bombay .. Petitioner
Vs.
Union of India and ors. .. Respondents
Ms.Alpana Ghone a/w Mr.Yogesh Chawak & ms.Nidhi Singh,
for the Petitioner.
Mr.Rui A.Rodrigues a/w Mr.Parag Vyas & Ms.Purnima Awasthi,
for UOI - Respondent No.1.
Mr.Ganesh Gole, for Respondent No.2.
Ms.Geeta Shastri, Addl. Govt. Pleader, for Respondent No.3-
State.
Mr.V.M.Thorat, for Intervenor.
CORAM : B.R.GAVAI &
M.S.KARNIK, JJ.
DATE : 08th OCTOBER, 2018 P.C. :
. Learned Counsel for the Petitioner seeks liberty to withdraw the Petition.
2. Petition is disposed of as withdrawn.
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3. In view of withdrawal of the Writ Petition, Notice of Motion No. 149 of 2013 does not survive and the same stands disposed of.
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