Himachal Pradesh High Court
Girdhari Lal Verma vs . State Of H.P. And Another And Other ... on 21 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Girdhari Lal Verma Vs. State of H.P. and another and other connected matter LPA No. 28 of 2023 with LPA No. 24 of 2023 .
21.06.2023 Present: Mr. Tek Chand, Advocate, for the appellant(s), in both the appeals.
Mr. Anup Rattan, Advocate General with M/s Navlesh Verma, Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Gautam Sood and Arsh Rattan, Deputy Advocate Generals, for respondent-State, in both the appeals.
Mr. Mukul Sharma, Advocate vice Mr. V.B. Verma, Advocate for respondent no. 2, in both the appeals.
At the request of learned Counsel for the appellant(s), list on 31.08.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge June 21, 2023 (narender) ::: Downloaded on - 21/06/2023 20:34:55 :::CIS