Punjab-Haryana High Court
Sukhpal Singh vs Satinder Pal Kaur on 10 September, 2019
115
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR No.3348 of 2019
Date of Decision : 10.09.2019
Sukhpal Singh
..... Petitioner
Versus
Satinder Pal Kaur
..... Respondent
CORAM : HON'BLE MR. JUSTICE SUDIP AHLUWALIA
Present : Mr. Ramandeep, Advocate
for the petitioner.
Mr. Mayank Mathur, Advocate
for the caveator/respondent.
SUDIP AHLUWALIA, J. (ORAL)
Ld. Counsel for the petitioner, on instructions from his client, wishes to withdraw the present revision petition.
Dismissed as withdrawn.
(SUDIP AHLUWALIA) JUDGE September 10, 2019 rittu Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 27-10-2019 22:00:59 :::