Punjab-Haryana High Court
M/S Paul Merchants Ltd vs M/S Jik Industries Ltd & Ors on 8 May, 2018
Author: P.B. Bajanthri
Bench: P.B. Bajanthri
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
201-2 CRM-M-29994-2012 (O&M)
Date of decision:08.05.2018
M/s Paul Merchants Limited
...Petitioner
Versus
M/s JIK Industries Limited and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE P.B. BAJANTHRI
Present: Mr. M.S.Nain, Advocate for the petitioner.
Mr.Rajesh Kumar Girdhar, Advocate for the respondents.
P.B. BAJANTHRI, J. (ORAL)
For orders, see detailed judgment of even date passed in CRM-M- 29993-2012 titled as M/s Paul Merchants Ltd. Versus M/s JIK Industries Limited and others.
08.05.2018 ( P.B.BAJANTHRI )
pooja saini JUDGE
Whether speaking/reasons Yes/No
Whether Reportable: Yes/No
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