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Punjab-Haryana High Court

M/S Paul Merchants Ltd vs M/S Jik Industries Ltd & Ors on 8 May, 2018

Author: P.B. Bajanthri

Bench: P.B. Bajanthri

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

201-2                                             CRM-M-29994-2012 (O&M)
                                                   Date of decision:08.05.2018

M/s Paul Merchants Limited


                                                                       ...Petitioner

                                       Versus



M/s JIK Industries Limited and others

                                                                   .... Respondents


CORAM: HON'BLE MR. JUSTICE P.B. BAJANTHRI


Present: Mr. M.S.Nain, Advocate for the petitioner.

              Mr.Rajesh Kumar Girdhar, Advocate for the respondents.

P.B. BAJANTHRI, J. (ORAL)

For orders, see detailed judgment of even date passed in CRM-M- 29993-2012 titled as M/s Paul Merchants Ltd. Versus M/s JIK Industries Limited and others.





08.05.2018                                               ( P.B.BAJANTHRI )
pooja saini                                                     JUDGE


Whether speaking/reasons                               Yes/No

Whether Reportable:                                    Yes/No




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