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[Cites 0, Cited by 0] [Section 1194] [Entire Act]

Bengal Presidency - Subsection

Section 1194(b) in Police Regulations, Bengal , 1943

(b)A gazetted officer shall also superintend the distribution of pay at the Superintendent's office and the despatch of pay and acquittance rolls to police-stations and other offices in the sadar subdivision through escorts. In the absence of any gazetted officer at headquarters on the day of distribution of pay, the Superintendent may authorise an Inspector of police by name to do the work mentioned in the clause. He shall inspect the signatures of the officers-in-charge of escorts on the abstract acquittance rolls and certify that the different sums have been distributed in his presence.