Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(3) in The Rajasthan Minor Mineral Concession Rules, 1986

(3)Every application for short term permit shall be accompanied by the description of the land giving approximate location of the area from where excavation of mineral shall be made.[***] [Deleted by Rajasthan Gazette Extraordinary dated 25/05/2012]