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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(10) in West Bengal Municipal (Employees' Service) Rules, 2010

(10)Any violation or infringement of these rules shall be deemed to be a good & sufficient reason for imposing penalties.By order of the Governor,Sd/- K.C. Mondal.Special Secretary to the Govt. of West Bengal.