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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in Jodhpur Development Authority Act, 2009

(1)As soon as may be after the Authority is established under sub-section (1) of section 3, the State Government shall, by order constitute a Functional Board to be called as the "Jodhpur Traffic Control Board" under the Authority.