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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(7) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(7)The Director of Education shall submit a report to the Government on or before 1st January every year indicating the condition of accounts maintained by the institution.