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Manipur High Court

Tn Haokip vs Honble Speaker & Anr on 10 April, 2024

                                                                               Item. 24
                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL


                            WP(C) No. 353 of 2017


TN Haokip, President MPCC
                                                                   ...Petitioner/s
       - Versus -

Honble Speaker & Anr
                                                                ...Respondent/s

B E F OR E HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU 10.04.2024 Mr. HS. Paonam, learned counsel appearing for the respondent submits that since the matter has become infructuous, the same may be disposed of and also submits that he has already informed the learned counsel for the petitioner.

Accordingly, the present writ petition is disposed of as infructuous.





                                                        JUDGE


Lucy




                             Digitally signed
              LUCY           by LUCY
                             GURUMAYUM
              GURUM          Date:
                             2024.04.12
              AYUM           13:47:26
                             +05'30'