Manipur High Court
Tn Haokip vs Honble Speaker & Anr on 10 April, 2024
Item. 24
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 353 of 2017
TN Haokip, President MPCC
...Petitioner/s
- Versus -
Honble Speaker & Anr
...Respondent/s
B E F OR E HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU 10.04.2024 Mr. HS. Paonam, learned counsel appearing for the respondent submits that since the matter has become infructuous, the same may be disposed of and also submits that he has already informed the learned counsel for the petitioner.
Accordingly, the present writ petition is disposed of as infructuous.
JUDGE
Lucy
Digitally signed
LUCY by LUCY
GURUMAYUM
GURUM Date:
2024.04.12
AYUM 13:47:26
+05'30'