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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2)(c) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(c)Children's Home:
(i)While children of both sexes below 10 years can be kept in the same home, separate bathing and sleeping facilities shall be maintained for boys and girls in the age group of 5-10 years;
(ii)Separate children's homes for boys and girls in the age group of 7-11 and 12- 18 years;
(iii)Separate facilities for children in the age group of 0-5 years with appropriate facilities for infants.