Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

M/S. Aai Tulja Bhavani Transport vs State Of Maharashtra And Anr on 1 March, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                      56-ASWP-6199-2021 WITH IA-3403-2021 IN WP-6199-2021 WITH IA-41-20222 WITH
                                              IA-3402-2021 WITH IA-2883-2021 WP-5100-2021+.DOC




                      Sonali



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION
                                    WRIT PETITION NO. 6199 OF 2021


                      Aai Tulja Bhavani Transport                                ...Petitioner
                             Versus
                      State of Maharashtra & Anr                              ...Respondents

                                                      WITH
                               INTERIM APPLICATION NO. 3403 OF 2021
                                                        IN
                                    WRIT PETITION NO. 6199 OF 2021

                      Gade Transport Ahmednagar                                  ...Petitioner
                           Versus
                      Aai Tulja Bhavani Transport & Ors                       ...Respondents

                                                      WITH
                                 INTERIM APPLICATION NO. 41 OF 2022
         Digitally
         signed by
         SONALI                                         IN
SONALI   MILIND
MILIND
PATIL
         PATIL
         Date:                      WRIT PETITION NO. 6199 OF 2021
         2022.03.02
         16:47:41
         +0530
                      Gade Transport                                             ...Petitioner
                           Versus
                      Aai Tulja Bhavani Transport & Ors                       ...Respondents

                                                      WITH
                               INTERIM APPLICATION NO. 3402 OF 2021
                                                        IN
                                    WRIT PETITION NO. 6199 OF 2021



                                                     Page 1 of 7
                                                   1st March 2022
 56-ASWP-6199-2021 WITH IA-3403-2021 IN WP-6199-2021 WITH IA-41-20222 WITH
                        IA-3402-2021 WITH IA-2883-2021 WP-5100-2021+.DOC




Creative Garains and Transportation Services Pvt           ...Applicant
Ltd
      Versus
Aai Tulja Bhavani Transport & Ors                       ...Respondents

                                WITH
         INTERIM APPLICATION NO. 2883 OF 2021
                                  IN
              WRIT PETITION NO. 6199 OF 2021

Shobhana Transport Company                                 ...Applicant
     Versus
Aai Tulja Bhavani Transport & Ors                       ...Respondents

                                WITH
              WRIT PETITION NO. 5100 OF 2021

Mariwalla Bhatia Co-operative Consumer Society             ...Petitioner
Ltd
     Versus
The State of Maharashtra & Anr                          ...Respondents

                                WITH
              WRIT PETITION NO. 6394 OF 2021

HP Ghumare through Proprietor Haridas S/o                  ...Petitioner
Pralhad Ghumare
      Versus
The State of Maharashtra through Principal              ...Respondents
Secretary & Anr

                                WITH
              WRIT PETITION NO. 6518 OF 2021

Patil Transport Service through Partner Hanesh             ...Petitioner



                               Page 2 of 7
                             1st March 2022
 56-ASWP-6199-2021 WITH IA-3403-2021 IN WP-6199-2021 WITH IA-41-20222 WITH
                        IA-3402-2021 WITH IA-2883-2021 WP-5100-2021+.DOC




Dilip Patil
       Versus
The State of Maharashtra through Secretary &            ...Respondents
Ors

                                WITH
              WRIT PETITION NO. 6812 OF 2021

SB Konapure through Partners and POA                       ...Petitioner
Shivanand Basappa Konapure
      Versus
The State of Maharashtra through GP & Ors               ...Respondents

                                WITH
         INTERIM APPLICATION NO. 3354 OF 2021
                                  IN
              WRIT PETITION NO. 6812 OF 2021

SB Konapure through Partners and POA                       ...Applicant
Shivanand Basappa Konapure
      Versus
The State of Maharashtra through GP & Ors               ...Respondents

                                WITH
              WRIT PETITION NO. 8550 OF 2021

Nobel Carrying Corporation through its Partner             ...Petitioner
Mohiyoddin Abdulfaiz Sultan
     Versus
The State of Maharashtra & Ors                          ...Respondents

                                WITH
               WRIT PETITION NO. 8551 OF 2021

HP Ghumare through its Proprietor Haridas s/o              ...Petitioner



                               Page 3 of 7
                             1st March 2022
 56-ASWP-6199-2021 WITH IA-3403-2021 IN WP-6199-2021 WITH IA-41-20222 WITH
                        IA-3402-2021 WITH IA-2883-2021 WP-5100-2021+.DOC




Pralhad Ghumare
       Versus
State of Maharashtra & Anr                              ...Respondents

                                WITH
              WRIT PETITION NO. 8552 OF 2021

HP Ghumare through its Proprietor Haridas s/o              ...Petitioner
Pralhad Ghumare
       Versus
State of Maharashtra & Anr                              ...Respondents

                                WITH
              WRIT PETITION NO. 8553 OF 2021

HP Ghumare through its Proprietor Haridas s/o              ...Petitioner
Pralhad Ghumare
       Versus
State of Maharashtra & Anr                              ...Respondents

                                WITH
              WRIT PETITION NO. 8554 OF 2021

Shobhana Transport Company                                 ...Petitioner
       Versus
State of Maharashtra                                    ...Respondents

                                WITH
              WRIT PETITION NO. 8598 OF 2021

Gupta Freight Carrier through Proprietor Vishal            ...Petitioner
Pannalal Gupta
     Versus
The State of Maharashtra & Anr                          ...Respondents

                                WITH



                               Page 4 of 7
                             1st March 2022
 56-ASWP-6199-2021 WITH IA-3403-2021 IN WP-6199-2021 WITH IA-41-20222 WITH
                        IA-3402-2021 WITH IA-2883-2021 WP-5100-2021+.DOC




           CONTEMPT PETITION NO. 479 OF 2021

Shobhana Transport Company, through Partner                ...Petitioner
Sanjay s/o Tukaram Mahajan
      Versus
Principal Secretary, Food and Civil Supply              ...Respondents
Consumer Protection Department Government
of Maharashtra

                                WITH
              WRIT PETITION NO. 9785 OF 2021

Sainath Grain Traders Pvt Ltd through its                  ...Petitioner
Director
       Versus
State of Maharashtra & Ors                              ...Respondents

                                WITH
              WRIT PETITION NO. 9786 OF 2021

Joshi Freight Carrier through Partner Manoj s/o            ...Petitioner
Biharilal Joshi
       Versus
The State of Maharashtra & Ors                          ...Respondents

                                WITH
              WRIT PETITION NO. 9787 OF 2021

Joshi Freight Carrier through Partner Manoj s/o            ...Petitioner
Biharilal Joshi
       Versus
The State of Maharashtra & Ors                          ...Respondents


Mr Ravi Kadam, Senior Advocate, with Vishwajit Sawant, Rohan
    Kadam Vishwajeet Mohite, i/b Siddharth R Karpe, for the



                               Page 5 of 7
                             1st March 2022
 56-ASWP-6199-2021 WITH IA-3403-2021 IN WP-6199-2021 WITH IA-41-20222 WITH
                        IA-3402-2021 WITH IA-2883-2021 WP-5100-2021+.DOC




     Petitioner in WP-6199/2021.
Mr AR Bamne, i/b AR Bamne Co, for Proposed Respondent No.2-
     Bank of Baroda in IA-41/2022 in WP-6199/2021.
Mr Girish Godbole, with Htesh Vyas, for the Applicant in IA-
     1462/2022 and for the Petitioner in WP-9785/2021.
Mr Girish Godbole, with Akshay Patil, for the Petitioner in WP-
     6518/2021.
Ms Ayodya Patki, i/b Ashish Sonawane, for Applicant in IA-
     2883/2021 & for Petitioner in WP-8554/2021.
Mr Sudhir Halli, i/b Ruchira Halli, for Petitioner in WP-6812/2021.
Dr Abhinav Chandrachud, with Yash Dewal, i/b Ajay Patil, for
     Respondent No.5 in WP-8550/2021.
Mr Mayur Salunke, with VD Salunke, for Petitioner in WP-
     8551/2021, 8552/2021, 8553/2021.
Mr SM Vaishnav, for Petitioner in WP-8598/2021.
Mr Sharan Jagtiani, Senior Advocate, with Nakul Jain, Nivit
     Srivastava & Sneha Patil, i/b Maniar Srivastava Associates, for
     Applicant in IA 3403/2021 & IA 41/2022.
Mr Nivit Srivastava, with Sneha Patil, i/b Maniar Srivastava
     Associates, for Applicant in IA 3402/2021.
Mr Birendra Saraf, Senior Advocate, with Nakul Jain, Nivit
     Srivastava & Sneha Patil, i/b Maniar Srivastava Associates, for
     for Respondent No.4 in WP-9786/2021.
Mr Nakul Jain, with Nivit Srivastava & Sneha Patil, i/b Maniar
     Srivastava Associates, for Respondent No.4 in WP-9787/2021.


                      CORAM         G.S. Patel &
                                    Madhav J. Jamdar, JJ.
                      DATED:        1st March 2022
PC:-


1. We list these Petitions on 5th April 2022 at 2.30 pm.

2. Previous order, if any, to continue.

Page 6 of 7

1st March 2022 56-ASWP-6199-2021 WITH IA-3403-2021 IN WP-6199-2021 WITH IA-41-20222 WITH IA-3402-2021 WITH IA-2883-2021 WP-5100-2021+.DOC

3. All concerned will act on production of a digitally signed copy of this order.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 7 of 7 1st March 2022