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State of Jharkhand - Section

Section 90 in The Bihar Primary and Middle Education Rules, 1961

90. Agency for execution.

- The execution of the construction of school buildings shall be entrusted to the Officer-in-charge of Community Project Blocks. Anchal-cum-Development Blocks and National Extension Service Blocks, wherever such a Block exists, and in other areas to the respective Sub-divisional Officers. The Officers shall, of course utilise various agencies for immediate supervision such as Gram Panchayats, local committees, etc. Panchayats to these agencies shall be made through the Sub-divisional Officer or the Block Development Officer, as the case may be. The services of the technical staff under the District Superintendent shall, as far as possible, be made available to the Sub-divisional Officers and Block Development Officers who shall also utilise other available technical personnel under them for this purpose.