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Bombay High Court

Transcon Skycity Private Limited ... vs Rakesh Brijmohan Agrawal on 6 November, 2025

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                         44-45-IA-3918-3925-2025.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                     INTERIM APPLICATION NO. 3918 OF 2025
                                       IN
                               SUIT NO. 81 OF 2024
 Rakesh Brijmohan Agrawal                                       ... Applicant
          Versus
 Transcon Skycity Private Limited
 (Earlier Samta Builders Private Limited)                       ... Respondent
                                     WITH
                     INTERIM APPLICATION NO. 4767 OF 2025
                     INTERIM APPLICATION NO. 4760 OF 2025
                                       IN
                               SUIT NO. 81 OF 2024
                                      AND
                     INTERIM APPLICATION NO. 3925 OF 2025
                                       IN
                               SUIT NO. 86 OF 2024
 Rakesh Brijmohan Agrawal                              ... Applicant
          Versus
 Transcon Skycity Private Limited
 (earlier Samta Builders Private Limited)              ... Respondent
                                     WITH
                     INTERIM APPLICATION NO. 4768 OF 2025
                     INTERIM APPLICATION NO. 4759 OF 2025
                                       IN
                               SUIT NO. 86 OF 2024
                                    ............

 Kanchan Dhuri                                                                   1/2




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                                                           44-45-IA-3918-3925-2025.doc


 Ms. Aneesa Cheema alongwith Ms. Shreema Doshi and Ms. Sharanya
 Mahimtura instructed by Lexicon Law Partners, Advocate for the
 Plaintiff.
 Ms. Tejaswi Paria instructed by IC Legal, Advocate for the Defendant.
                                 ............

                                   CORAM       :        ABHAY AHUJA, J.
                                   DATE        :        6 NOVEMBER 2025

 P.C. :


1. Ms. Paria, learned Counsel, appears for the Defendant and seeks some time to file rejoinder in the Interim Applications.

2. Let rejoinder(s) be filed and served within a period of three weeks.

3. List on 11th December 2025.

(ABHAY AHUJA, J.) Kanchan Dhuri 2/2 ::: Uploaded on - 06/11/2025 ::: Downloaded on - 06/11/2025 21:39:09 :::