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Gujarat High Court

Centre For Development Communication & vs Ahmedabad Municipal Corporation & on 2 March, 2017

Bench: Anant S. Dave, A.Y. Kogje

                      C/SCA/4748/2017                                           ORDER




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                 SPECIAL CIVIL APPLICATION  NO. 4748 of 2017
         ===================================
                CENTRE FOR DEVELOPMENT COMMUNICATION  & 
                                1....Petitioner(s)
                                      Versus
          AHMEDABAD MUNICIPAL CORPORATION  &  1....Respondent(s)
         ===================================
         Appearance:
         MS ANUJA S NANAVATI, ADVOCATE for the Petitioner(s) No. 1 ­ 2
         ===================================

         CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE
                   and
                   HONOURABLE MR.JUSTICE A.Y. KOGJE
          
                             Date : 02/03/2017
          
                               ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE ANANT S. DAVE) Notice, returnable on 09.03.2017.

Direct Service is permitted. 

(ANANT S.DAVE, J.)  (A.Y. KOGJE, J.)  pradhyuman Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Apr 25 00:05:31 IST 2017