Gujarat High Court
Centre For Development Communication & vs Ahmedabad Municipal Corporation & on 2 March, 2017
Bench: Anant S. Dave, A.Y. Kogje
C/SCA/4748/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 4748 of 2017
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CENTRE FOR DEVELOPMENT COMMUNICATION &
1....Petitioner(s)
Versus
AHMEDABAD MUNICIPAL CORPORATION & 1....Respondent(s)
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Appearance:
MS ANUJA S NANAVATI, ADVOCATE for the Petitioner(s) No. 1 2
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CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE
and
HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 02/03/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE ANANT S. DAVE) Notice, returnable on 09.03.2017.
Direct Service is permitted.
(ANANT S.DAVE, J.) (A.Y. KOGJE, J.) pradhyuman Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Apr 25 00:05:31 IST 2017