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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(8) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(8)"Director" means the Director of Agricultural Marketing, Tamil Nadu, and includes any other person or authority authorised by the Government, by notification, to perform any of the functions of the Director under this Act for such area as may be specified in the notification;